Supreme Court - Daily Orders
M/S. Ajar Enterprises Pvt. Ltd. vs Satya Narayan Somani . on 14 December, 2016
VITEM NO.38 REGISTRAR COURT. 2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. M V RAMESH
Petition(s) for Special Leave to Appeal (C) Diary No(s). No(s).
16608/2016
M/S. AJAR ENTERPRISES PVT. LTD. Petitioner(s)
VERSUS
SATYA NARAYAN SOMANI AND ORS. Respondent(s)
Date : 14/12/2016 This petition was called on for hearing today.
For Petitioner(s) Ms. Veena Rattan,Adv.
Ms. Pratibha Jain,Adv.
Mr. Abhinav Gupta,Adv.
Mr. Bikash Chandra,Adv.
For Respondent(s)
Mr. Arvind Kumar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
File not received. List again on 27.1.2017 .
(M V RAMESH) Registrar MG