Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65(5)] [Section 65] [Entire Act] State of Andhra Pradesh - Subsection Section 65(5)(i) in Andhra Pradesh Goods and Services Tax Act, 2017 (i)to afford him the necessary facility to verify the books of account or other documents as he may require;