Madhya Pradesh High Court
Jagmohan Singh vs The State Of Madhya Pradesh on 20 February, 2025
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 MCRC-3376-2025 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3376 of 2025 (JAGMOHAN SINGH Vs THE STATE OF MADHYA PRADESH ) Dated : 20-02-2025 List along with M.Cr.C. No.1130/2025.
(MANINDER S. BHATTI) JUDGE Astha Signature Not Verified Signed by: ASTHA SEN Signing time: 21-02- 2025 14:09:31