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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(1)A Government servant and his family, except those who opt for medical insurance, will be provided free medical attendance and treatment, in accordance with provisions of these rules in a Government hospital.