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[Cites 0, Cited by 0] [Section 61(14)] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(14)(kk) in The Orissa Factories Rules, 1950

(kk)Where there is difference in level between connected areas for horizontal exit, ramps not more than 1 in 8 slopes shall be provided. For this purpose steps shall not be used.