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Union of India - Section

Section 11 in The National Institute Of Disaster Management Regulations, 2006

11. Notice for meeting of governing body - (1) Not less than fourteen days notice for every meeting of the governing body shall be given to each member of the governing body.

(2)A notice may be served upon any member of the governing body either personally, by e-mail, fax, telegram or by post under certificate of posting in an envelope addressed to such member and such notice shall be presumed to have been properly delivered.
(3)Notwithstanding anything contained in sub-regulation (1), a meeting of the governing body at which any matter which is considered urgent by the Chairperson has to be taken up, may be called at a shorter notice.