Section 10(3)(b) in The Digital Signature (End entity) Rules, 2015

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Union of India - Subsection

Section 10(3)(b) in The Digital Signature (End entity) Rules, 2015

(b)for each reference in the signed info-

(i)if transformations were applied by the signatory, then the verifier software may de-reference the uniform resource identifier (uri) and execute transforms provided by the signatory in the reference element;

(ii)compute digest of referenced item using the digest method specified in its reference element;

(iii)compare the computed digest value against digest value in the signed info reference; if there is any mismatch or validation fails;

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Union of India - Subsection

Section 10(3)(b) in The Digital Signature (End entity) Rules, 2015