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State of Karnataka - Section

Section 40 in Karnataka Agricultural Produce Marketing Act 1966

40. [ Resignation of members. [Substituted by Act 16 of 1991 w.e.f. 1.8.1991]

- A member of a market committee other than an ex-officio member may resign his membership in writing delivered or caused to be delivered to the Chairman of the Market Committee who shall acknowledge the receipt of the same and the seat of such member shall become vacant on the expiry of fifteen days from the date of acknowledgment of resignation unless within the said period such member withdraws his resignation in writing addressed to the Chairman.]