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[Cites 0, Cited by 0] [Section 37A(1)] [Section 37A] [Entire Act]

Union of India - Subsection

Section 37A(1)(a) in The National Bank For Agriculture And Rural Development (Amendment) Act ,2000

(a)is nominated as director of the Board of such borrower by the Government or a Government company as defined in section 617 of the Companies Act, 1956 (1 of 1956 ) or by a corporation established by any other law;