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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Gujarat - Subsection

Section 140(2)(d) in The Gujarat Co-Operative Societies Act, 1961

(d)out of the property comprised in the collateral security (if any according to the procedure for the realisation of land revenue by the sale of immovable property other than the land on which the revenue is due.