Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 103 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

103. Period of limitation for trial.

- No trial under these provisions shall commence
(i)after the expiration of a period of 12 months from the date of such offence; or
(ii)if a person has ceased to be member of the Force.