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The Commissioner Of Income Tax Chennai vs M/S Comstar Automotive Technologies ... on 29 April, 2022

Bench: Sanjay Kishan Kaul, M.M. Sundresh

     ITEM NO.5                               COURT NO.6                       SECTION XII

                                  S U P R E M E C O U R T O F              I N D I A
                                          RECORD OF PROCEEDINGS

     Miscellaneous Application No.                  726/2022 in SLP(C) No. 12458/2021


     THE COMMISSIONER OF INCOME TAX CHENNAI                                     Petitioner(s)

                                                        VERSUS

     M/S COMSTAR AUTOMOTIVE TECHNOLOGIES PVT. LTD.                              Respondent(s)

     (FOR ADMISSION and IA No.15901/2022-RESTORATION and IA
     No.25504/2022-CONDONATION OF DELAY IN FILING APPLICATION FOR
     RESTORATION)

     Date : 29-04-2022 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE M.M. SUNDRESH


     For Petitioner(s)                 Mr.   Vikramjit Banerjee, LD. ASG
                                       Mr.   Durga Dutt, Adv.
                                       Mr.   Shivmangal Sharma, Adv.
                                       Mr.   Digvijay Dam, Adv.
                                       Mr.   Shashank Bajpai, Adv.
                                       Mr.   Raj Bahadur Yadav, AOR
     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Delay condoned in filing restoration application.

Taking into consideration that undisputedly there is a low tax effect, we are not inclined to restore the Special Leave Petition.

The application for restoration is Signature Not Verified accordingly dismissed.

Charanjeet kaur Date: 2022.04.29 17:10:10 IST Reason: M.A. also stands disposed of.

[CHARANJEET KAUR] [POONAM VAID] ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)