Section 8(1)(b) in The Jammu And Kashmir Public Safety Act, 1978

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State of Jammu-Kashmir - Subsection

Section 8(1)(b) in The Jammu And Kashmir Public Safety Act, 1978

(b)if satisfied with respect to any person who is -

(i)a foreigner within the meaning of the Foreigners Act, or

(ii)a person residing in the area of the State under the occupation of Pakistan,