Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Karnataka - Subsection Section 4(a) in The Karnataka Conduct Of Government Business In The State Legislature Act, 2005 (a)Opening Session – to begin with the Governor’s Address, ordinarily in the second week of January and to be held for a minimum period of fifteen days.
