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[Cites 0, Cited by 0] [Section 107(2)] [Section 107] [Entire Act]

State of Uttarakhand - Subsection

Section 107(2)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)in all business contracts, business letters, order for goods, invoices, statements of accounts, receipts and letters of credits; and