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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(1)(iii) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(iii)any conduct which, in the opinion of the Council, is infamous in relation to the medical profession particularly under any Code of Ethics prescribed by the Council constituted under this Act, in this behalf.