Section 3(1)(i) in The Destructive Insects and Pests (Amendment and Validation) Act, 1992

[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

(i)the notification No.S.O.867(E), dated the 27th October, 1989 issued under sub-section (1) of the section 3 of the principal Act, and

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