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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Odisha - Subsection

Section 47(iv) in The Orissa Panchayat Samiti Election Rules, 1991

(iv)the sale to the Panchayat Samiti of any article in which he regularly trades or the purchase for the Panchayat Samiti of, any article of a value in either case not exceeding fifteen hundred rupees in the aggregate in any year during the period of the contract of work; or