Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 209] [Entire Act]

State of Bihar - Subsection

Section 209(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)In every establishment wherein five hundred or more building workers are ordinarily employed the employer shall appoint safety officers as per the scale laid down in Schedule-VIII annexed to these rules such safety officers may be assisted by suitable and adequate staff.