Calcutta High Court (Appellete Side)
Bipin Shah vs Howrah Enclave Pvt. Ltd. & Anr on 28 September, 2021
Author: Arindam Sinha
Bench: Arindam Sinha
1 52 28.09.2021
FMA 1294 of 2009 AN Ct. No. 04 FMAT 415 of 2009 Bipin Shah vs. Howrah Enclave Pvt. Ltd. & anr. The appeal has been listed to be moved for admission. None appears on behalf of appellant.
List under heading 'For Dismissal' on 05.10.2021.
(Arindam Sinha, J.) (Sugato Majumdar, J.)