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State of Jharkhand - Section

Section 8 in Bengal Drainage Rules

8.

At the end of each quarter, the total charge upon the Examiner's books will be transferred to those of the Accountant-General, which will show, under a separate advance account for each scheme, the total expenditure for each quarter, both in the Civil and Public Works Departments. The quarterly charge thus transferred should agree with the total of the quarterly statement of expenditure which is furnished by the Examiner to the Accountant-General with reference to Rule 9.