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[Cites 0, Cited by 0] [Section 3(13)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(13)(ii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(ii)dental treatment where the diagnosis of the pathological or other disease from which a patient is suffering indicates that the teeth are the real source of such disease, but it excludes Surgical operations needed for the removal of Odontomes including the oral surgery of the mouth.