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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1) in Assam Moslem Marriages and Divorces Registration Act, 1935

(1)"Inspector General of Registration and "Registrar". - "Inspector General of Registration and "Registrar" respectively mean the officers so designated and appointed under the Indian Registration Act, 1908, (Act XVI of 1908.) or other law for the tim being in force for the registration of documents.