Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53M] [Entire Act] Union of India - Subsection Section 53M(1) in The Competition Act, 2002 (1)The Central Government shall provide the Appellate Tribunal with such officers and other employees as it may think fit.
