Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Gujarat - Subsection

Section 11(9) in Gujarat Elementary Education Rules, 2010

(9)Furniture and teaching learning material including computers (for classes 6 to 8) should be provided to each class as per requirements. The provision of computers as learning aids in the upper primary sections is compulsory. Playing equipment should be provided to each class as required.