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[Cites 0, Cited by 0] [Section 80(2)] [Section 80] [Entire Act]

State of Himachal Pradesh - Subsection

Section 80(2)(j) in Himachal Pradesh Co-Operative Societies Act, 1968

(j)to make any compromise or arrangement with any person between whom and the society there exists any dispute and to refer any dispute to arbitration;