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[Cites 0, Cited by 0] [Section 182(4)] [Section 182] [Entire Act]

State of Telangana - Subsection

Section 182(4)(b) in Telangana Panchayat Raj Act, 2018

(b)shall exercise supervision and control over the acts of the officers and servants holding office under the Zilla Praja Parishad or the institutions thereunder in matters of executive administration and those relating to accounts and records of the Zilla Praja Parishad or the institutions thereunder;