Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of West Bengal - Subsection

Section 134(1) in West Bengal Co-operative Societies Act, 2006

(1)Registration and administration of an Urban Co-operative Bank will be governed by this Act and the rules made thereunder.