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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Gujarat - Subsection

Section 27(6) in The Gujarat Ayurved University Act, 1965

(6)As soon as possible after the State Government makes its order, the Registrar shall submit to the Senate a full report regarding the application, the action taken thereon under sub-section (3) to (5) and of all proceedings connected therewith.