Bombay High Court
Goldsmith Coordination Committee ... vs Union Of India And 11 Ors on 17 July, 2019
Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 764 OF 2019
Goldsmith Coordination Committee Mumbai ....Petitioner
V/S
Union Of India And 11 Ors. ....Respondent
CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 17th July, 2019 P.C. :
Due to paucity of time the matter is adjourned for Admission.Ad-interim relief if any to continue till then. Stand over to 27/11/2019.
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