Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 3 in The Rajasthan Vaccination Act, 1957 3. Power to exempt from operation of Act. - If in the opinion of the State Government good reasons exist for doing so, it may, by notification in the Official Gazette, exempt any area under its administration from the operation of this Act.
