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Income Tax Appellate Tribunal - Ahmedabad

Shri Omprakash M. Agrawal,, Ahmedabad vs The Acit, Circle-12,, Ahmedabad on 16 March, 2018

              IN THE INCOME TAX APPELLATE TRIBUNAL
               AHMEDABAD "SMC" BENCH AHMEDABAD

            BEFORE, SHRI S. S. GODARA, JUDICIAL MEMBER
           AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER

                                 ITA No. 2369/Ahd/2014
                               (Assessment Year : 2009-10)

Omprakash M. Agrawal
Prop. of Agrawal Enerprise, 3,
Akhileshwar Society, Opp. Siddhi
Vinayak Hospital, Maninagar,
Ahmedabad - 380008                                                        Appellant

                                        Vs.

The ACIT,
Circle 12, Ahmedabad                                                  Respondent

PAN: ABJPA5049H

        आवेदक क  ओर से / By Assessee      : None
        राज
व क  ओर से / By Revenue       : Shri Mudit Nagpal, Sr. D.R.
        सन
         ु वाई क  तार ख/Date of Hearing : 15.03.2018
        घोषणा क  तार ख/Date of
        Pronouncement                     : 16.03.2018

                                        ORDER

PER S. S. GODARA, JUDICIAL MEMBER

This assessee's appeal for assessment year 2009-10 arises against the CIT(A)-XX, Ahmedabad's order dated 18.06.2014, in case no. CIT(A)-XX/229/13- 14, in proceedings u/s. 147 r.w.s. 143(3) of the Income Tax Act, 1961; in short "the Act".

2. Case called twice. None appears at assessee's behest. Case file reveals that the registry has already sent an RPAD notice dated 19.01.2018 to assessee. The ITA No. 2369/Ahd/14 [Omprakash M. Agrawal vs. ACIT ] A.Y. 2009-10 -2- same has been received back unserved. We therefore assume that he has no more interest in prosecuting his appeal. In view of these facts, it is clear that the assessee is not interested in prosecuting this appeal, and accordingly, following the decision of the Multiplan (India) (P) Ltd., (38 ITD 320), we dismiss this appeal filed by assessee for want of prosecution.

3. This assessee's appeal is accordingly dismissed for non prosecution.

[Pronounced in the open Court on this the 16th day of March, 2018.] Sd/- Sd/-

(AMARJIT SINGH) (S. S. GODARA) ACCOUNTANT MEMBER JUDICIAL MEMBER Ahmedabad: Dated 16/03/2018 True Copy S.K.SINHA आदे श क त ल प अ े षत / Copy of Order Forwarded to:-

1. राज व / Revenue
2. आवेदक / Assessee
3. संबं धत आयकर आयु!त / Concerned CIT
4. आयकर आय! ु त- अपील / CIT (A)
5. )वभागीय ,-त-न ध, आयकर अपील य अ धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6. गाड3 फाइल / Guard file.

By order/आदे श से, उप/सहायक पंजीकार आयकर अपील य अ धकरण, अहमदाबाद ।