Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of West Bengal - Subsection

Section 20(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)In the interest of public service, the licensing authority shall have the power to supervise and monitor the availability and performance of such concession or free treatment facilities mentioned in the agreement.