Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 29] [Entire Act]

State of Madhya Pradesh - Subsection

Section 29(6) in The M.P. Municipalities Act, 1961

(6)[ x x x] [Omitted by M.P. Act No. 12 of 1995.]]