Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 111] [Entire Act] Bengal Presidency - Subsection Section 111(d) in The Calcutta Port Rules, 1943 (d)A suitable gutter or other contrivance shall be placed under the connecting pipe to prevent any petroleum dripping into the river or dock.