Himachal Pradesh High Court
Bishan Dutt & Ors. vs . State Of H.P. & Ors. on 7 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Bishan Dutt & Ors. Vs. State of H.P. & Ors.
CWP No. 8395/202107.03.2022 Present: Mr. Balwinder Singh, Advocate, vice counsel for the petitioners.
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Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocates General, Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for respondents No. 1 and 2.
Ms. Ranjana Chauhan, Advocate, vice counsel for respondent No. 3.
weeks. List on 28.03.2022.
r to As prayed for, reply(ies) be filed within three (Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 7th March, 2022 (raman) ::: Downloaded on - 07/03/2022 20:17:43 :::CIS