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Gauhati High Court

M/S Ganga Construction Co. A ... vs The Union Of India And 2 Ors on 9 December, 2021

Author: Sudhanshu Dhulia

Bench: Sudhanshu Dhulia

                                                                       Page No.# 1/2


GAHC010044602021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                   Case No. : Arb.P./9/2021

            M/S GANGA CONSTRUCTION CO. A PARTNERSHIP FIRM REGISTERED
            UNDER THE INDIAN PARTNERSHIP ACT, HAVING ITS PRINCIPAL PLACE
            OF BUSINESS AT COLLEGE ROAD, BARAUNI, DIST- BEGUSARAI AND
            REGD. OFFICE AT CHANDA PARK, MAHANANDA PARA, SILIGURI, WEST
            BENGAL

                              VERSUS

            1: THE UNION OF INDIA AND 2 ORS
            REPRESENTED BY THE GENERAL MANAGER (CON), N.F. RAILWAY,
            MALIGAON, GUWAHATI-781011

            2:THE CHIEF ENGINEER/CON/4
            N.F. RAILWAY MALIGAON GUWAHATI-781011

            3:THE DY. CHIEF ENGINEER/CON
            N.F. RAILWAY MALIGAON GUWAHAT

Advocate for the Petitioner   : MR. R HUSSAIN

Advocate for the Respondent : SC, NF RLY


                                     -BEFORE-
        HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
                                           ORDER

Date : 09-12-2021 Mrs. S. Roy, learned counsel for the petitioner seeks two weeks time to file reply affidavit.

Page No.# 2/2 Adjourned.

List again on 5th January, 2022.

CHIEF JUSTICE Comparing Assistant