Gauhati High Court
M/S Ganga Construction Co. A ... vs The Union Of India And 2 Ors on 9 December, 2021
Author: Sudhanshu Dhulia
Bench: Sudhanshu Dhulia
Page No.# 1/2
GAHC010044602021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Arb.P./9/2021
M/S GANGA CONSTRUCTION CO. A PARTNERSHIP FIRM REGISTERED
UNDER THE INDIAN PARTNERSHIP ACT, HAVING ITS PRINCIPAL PLACE
OF BUSINESS AT COLLEGE ROAD, BARAUNI, DIST- BEGUSARAI AND
REGD. OFFICE AT CHANDA PARK, MAHANANDA PARA, SILIGURI, WEST
BENGAL
VERSUS
1: THE UNION OF INDIA AND 2 ORS
REPRESENTED BY THE GENERAL MANAGER (CON), N.F. RAILWAY,
MALIGAON, GUWAHATI-781011
2:THE CHIEF ENGINEER/CON/4
N.F. RAILWAY MALIGAON GUWAHATI-781011
3:THE DY. CHIEF ENGINEER/CON
N.F. RAILWAY MALIGAON GUWAHAT
Advocate for the Petitioner : MR. R HUSSAIN
Advocate for the Respondent : SC, NF RLY
-BEFORE-
HON'BLE THE CHIEF JUSTICE MR. SUDHANSHU DHULIA
ORDER
Date : 09-12-2021 Mrs. S. Roy, learned counsel for the petitioner seeks two weeks time to file reply affidavit.
Page No.# 2/2 Adjourned.
List again on 5th January, 2022.
CHIEF JUSTICE Comparing Assistant