Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] Greater Bengaluru City Corporation - Section 33(1) in The Vellore Institute of Technology Bangalore Act, 2012 (1)The first statutes framed by the Board of Management shall be submitted to the Board of Governors for its approval.
