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State of Rajasthan - Section

Section 13 in The Rajasthan Shops and Commercial Establishment Rules, 1959

13. Leave Wages Register.

(1)The employer shall keep a Register in Form No. 8 hereinafter called the Leave with Wages Register.
(2)The Leave with Wages Register shall be preserved for a period of three years after the last entry in it and shall be produced before the Inspector or demand.