Section 16(8) in Andhra Pradesh Buildings (Lease, Rent And Eviction) Control Rules, 1961
(8)Court Fee payable for service of notice of deposit under Rule 5 shall be Rs. 1-00 (Rupee one only).] [Substituted by G.O.Ms.No. 108, G.A. (Accom-A), dated 19-3-1994.]
