Delhi High Court - Orders
Dharam Veer vs Uoi & Anr on 28 May, 2025
$~33 to 169 & 171 to 188
* IN THE HIGH COURT OF DELHI AT NEW DELHI
33
+ LA.APP. 40/2007
DHARAM VEER .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA.
Ms. Shobhana Takiar, Standing
Counsel with Mr. Prateek Dhir, Mr.
Kuljeet Singh and Mr. Shivam Takiar,
Advocates for DDA.
34
+ LA.APP. 42/2007
SRI RAM & ANR. .....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
UOI & ANR. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
35
+ LA.APP. 43/2007
BED RAM .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
Mr. R.B. Singh, Mr. Shivansh, Mr.
Rajan Sharma, Mr. Deepak Gola, Mr.
Krishna Kant, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal and Mr. Aashdeep
Kam, Advocates.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
36
+ LA.APP. 44/2007
ATTAR SINGH .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Ms. Kamna Singh, Panel Counsel for
DDA.
37
+ LA.APP. 58/2007
DULI CHAND .....Appellant
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sarvan Kumar, Advocate
for UOI
Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
38
+ LA.APP. 59/2007 & CM APPL. 13373/2016
BED RAM .....Appellant
Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Advocates for UOI.
Ms. Kritika Gupta, Advocate for
DDA.
Mr. Manoj Ranjan Sinha and Mr.
Vishal Agrawal, Advocates.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
39
+ LA.APP. 1143/2008
UOI & ANR. .....Appellants
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
versus
BHOHTI DECEASED THR.LR'S .....Respondent
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
Ms. Kamna Singh, Advocate for
DDA.
40
+ LA.APP. 911/2010
KEHAR SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Manu Chaturvedi, Standing
Counsel with Mr. Khwaja, Advocate
for MCD.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
41
+ LA.APP. 338/2015, CM APPL. 2671/2016 & 41910/2016
FAKIR CHAND (DECEASED) THR LRS & ORS .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. S.A. Khan, Advocate for R-2.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
42
+ LA.APP. 339/2015 & CM APPL. 11804/2015
HUKUM SINGH SINCE DECEASED THR LRS & ORS
.....Appellants
Through: Mr. R.B. Singh, Mr. Shivansh, Mr.
Rajan Sharma, Mr. Deepak Gola, Mr.
Krishna Kant, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal and Mr. Aashdeep
Kam, Advocates.
Mr. Ankur Goel, Advocate.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
43
+ LA.APP. 144/2019
PRAKASH & ORS .....Appellants
Through: Mr. Dhruv Anand, Mr. Dhananjay
Khanna, Advocates.
versus
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Kritika Gupta, Advocate for
DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
44
+ LA.APP. 230/2022
SALEK RAM (DECEASED) THR LRS & ORS. .....Appellants
Through: Appearance not given.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari,
Mr. Pawan Karan Deo, Advocates for
DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Anamika, Advocates for DDA.
45
+ LA.APP. 366/2022, CM APPL. 52464-65/2022
SITA RAM (DECEASED) THR. LR CHAVAN & ANR.
.....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Akhil Mittal, ASC with Ms.
Navita Gupta, Mr. Sidhant Garg,
Advs. for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
46
+ LA.APP. 61/2007
KESAR SINGH & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
47
+ LA.APP. 62/2007
GANGA RAM & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
48
+ LA.APP. 63/2007
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
SATTO DEVI & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank Madhu
and Mr. Sami Sameer Siddiqui,
Advocates for UOI.
Ms. Manisha Agrawal Narain, CGSC
with Mr. Chandandeep Singh, Mr.
Sandeep Singh, Mr. Nipun Jain,
Advocates
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
49
+ LA.APP. 64/2007
ANGOORI DEVI (D) THRU. L.R. .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari,
Mr. Pawan Karan Deo, Advocates for
DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
50
+ LA.APP. 65/2007
RAJ PAL .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
51
+ LA.APP. 66/2007
KAILASH SHARMA & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
52
+ LA.APP. 73/2007
TEK CHAND .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Anamika, Advocates for DDA.
53
+ LA.APP. 87/2007, CM APPL. 808-09/2019
PRITAM SINGH & ORS. .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Meghna, Advocate for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
54
+ LA.APP. 412/2007
GIRIRAJ & ORS. .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
55
+ LA.APP. 89/2007
BALBIR SINGH .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Pratap Singh Ahluwalia,
Advocate for DDA.
Mr. M.K. Singh, Advocate for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
56
+ LA.APP. 1234/2008
HANS RAJ DECD. THR . LR'S .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI &ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
57
+ LA.APP. 1235/2008, CM APPL. 6801/2017 & 16070/2024
SURYA PRAKASH & ORS. .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
58
+ LA.APP. 130/2009
SHRI BHIK RAM .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
59
+ LA.APP. 607/2009
NEKI RAM .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Ms. Sapna Chauhan, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
60
+ LA.APP. 91/2007
BHIM SINGH DECD. THR.LR'S & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
61
+ LA.APP. 293/2007
JAGBIR SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Upadhyay, Advocates.
Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.
Mr. R.B. Singh, Mr. Deepak Gola and
Mr. Rajan Sharma, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. M.K. Singh, Advocate for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
62
+ LA.APP. 372/2007
BHOPAL SINGH .....Appellant
Through: Mr. Dhruv Mehta, Sr. Adv. with Mr.
Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
63
+ LA.APP. 72/2016 & CM APPL. 11271/2016
RAGHUBAR DAYAL @ RAGHUBER SINGH @ RAGHBAR
SINGH & ORS .....Appellants
Through: Mr. Y.R. Sharma and Ms. Akshita
Sharma, Advocates for LRs of
Appellant No.2
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Shlok Chandra and Mr. Sankalp
Sharma, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
64
+ LA.APP. 335/2008
MUNSHI DECEASED THROUGH L.R'S & ORS .....Appellants
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
65
+ LA.APP. 500/2008
BHARAT SINGH & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Ms. Manish Agrawal Narain, CGSC
with Mr. Chandan Deep Singh, Mr.
Sandeep Singh Samaria and Mr.
Akhil Gupta, Advocates.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
66
+ LA.APP. 501/2008
ZILE SINGH (DECEASED) THROUGH L.R'S .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Mr. J.R. Sharma, Mr. Ujjwal Goel
and Mr. Y.P. Chadha, Advocates.
67
+ LA.APP. 508/2008
JAGWATI .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Sinha, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
68
+ LA.APP. 509/2008
BIR SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Anamika, Advocates for DDA.
69
+ LA.APP. 564/2008
AMAN SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
70
+ LA.APP. 565/2008
SHASHI VERMA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
71
+ LA.APP. 609/2008 & CM APPL. 917/2016
NIMANT RANA & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
72
+ LA.APP. 631/2008
DINESH KUMAR & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Amit Dhalla and Mr. Sohan
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Singh Rawat, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
Mr. Ashok Gurnani, Mr. Manish Kr.
Sharma and Mr. Abhishek Singh,
Advocates for R-2 to 8.
73
+ LA.APP. 737/2008
INDER SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
U.O.I & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Kumar, Advocates for DDA
Ms. Sapna Chauhan, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
74
+ LA.APP. 739/2008
RAMESH BASISTHA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
U.O.I & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
75
+ LA.APP. 748/2008, CM APPL. 945/2011, 2181/2011 & 52896/2018
DAL CHAND & ORS .....Appellants
Through: Appearance not given.
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
versus
U.O.I & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
76
+ LA.APP. 816/2008, CM APPL. 12931/2017, 12932/2017,
12933/2017, 36662/2017 & REVIEW PET. 132/2017
KISHAN SAHAI THRU L.R'S .....Appellant
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
77
+ LA.APP. 817/2008
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
JAGBIR & ORS .....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UOI & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
78
+ LA.APP. 876/2008
RISHAL SINGH DECD. THR. LR'S .....Appellant
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.
versus
UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
79
+ LA.APP. 966/2008
RAJ KUMAR .....Appellant
Through: Appearance not given.
versus
UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
80
+ LA.APP. 992/2008
AJEET SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
81
+ LA.APP. 994/2008, CM APPL. 12577-79/2017, 36659/2017 &
REVIEW PET. 128/2017
HARI SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
82
+ LA.APP. 995/2008
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The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
PREM SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
83
+ LA.APP. 996/2008
RAJENDER PRASHAD & ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
84
+ LA.APP. 1038/2008, CM APPL. 11903-04/2015
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
KHAZAN SINGH &ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
85
+ LA.APP. 1040/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
CHAMPA DEVI DECD. THR.LR'S .....Respondent
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
86
+ LA.APP. 1042/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
RICHA RAM & ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
87
+ LA.APP. 1043/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
PHOOL SINGH & ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
88
+ LA.APP. 1136/2008
JASWANT SINGH RANA (DECEASED) THR. LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
89
+ LA.APP. 1141/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
MANSA RAM DECD. THR. LR'S & ORS. .....Respondents
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
90
+ LA.APP. 1142/2008, CM APPL. 42668-69/2023
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Ashutosh Kaushik, Mr. Aakash
Mohar, Advocates for DDA
Mr. Rahul Chaudhary, Adv. for
Cliamant
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Manika Tripathy, SC with Mr.
Gautam Yadav, Mr. Sanjay Singh
Rathore, Advocates
versus
KISHORI @ BHOLA DECD. THR.LR'S & ORS. .....Respondents
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
91
+ LA.APP. 1144/2008
UOI & ANR. .....Appellants
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
versus
NATHU & ORS. .....Respondents
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
92
+ LA.APP. 1145/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
BALBIR & ORS. .....Respondents
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
93
+ LA.APP. 1146/2008, CM APPL. 11470-71/2015
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
HARI KISHAN DECD. THR.LR'S & ORS. .....Respondents
Through: Mr. Neeraj Kumar, Advocate for
DDA
Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
94
+ LA.APP. 1147/2008
UOI & ANR. .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
versus
SOHAN THR.HIS LR'S .....Respondent
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
95
+ LA.APP. 1148/2008
UOI .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
versus
KHAZAN SINGH DECD. THR. LR'S .....Respondent
Through: Mr. Rahul Chaudhary, Advocate.
Mr. Inder Singh, Adv. for
Claimants/Land owners
96
+ LA.APP. 1204/2008
DEVENDER KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
97
+ LA.APP. 1238/2008
CHINTA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UOI & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
98
+ LA.APP. 89/2009
OM PRAKASH (SINCE DECEASED) THROUGH LRS
.....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UOI & ORS. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Chaturvedi, Ms. Harshita
Maheshwari and Mr. Mohit Sharma,
Advocates.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Sapna Chauhan, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
99
+ LA.APP. 528/2009
SHER SINGH (DECEASED) THR. LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
100
+ LA.APP. 550/2009
GUNI RAM DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Neeraj Kumar, Advocate for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
101
+ LA.APP. 551/2009
RANJIT KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
102
+ LA.APP. 552/2009
JAGDIP KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
103
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
+ LA.APP. 553/2009
BAHADUR DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Kamna Singh, Advocate for
DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
104
+ LA.APP. 556/2009
ATTAR SINGH DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
105
+ LA.APP. 559/2009 & CM APPL. 41913/2019
PEHLAD .....Appellant
Through: Mr. R.B. Singh, Mr. Deepak Gola and
Mr. Shivam Wadhwa, Advocates.
Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
106
+ LA.APP. 560/2009 & CM APPL. 14064/2015
AJIT SINGH .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
107
+ LA.APP. 576/2009 & CM APPL. 14065/2015
NARENDER KUMAR TRIGUNA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
108
+ LA.APP. 580/2009, CM APPL. 14066/2015
KESAR SINGH & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
109
+ LA.APP. 595/2009 & CM APPL. 14010/2015
PREM RAJ & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
110
+ LA.APP. 618/2009, CM APPL. 11472-73/2015
BADLEY .....Appellant
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Gaganmeet Singh Sachdeva, Mr.
Harpreeet Singh Chadha, Advocates
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
111
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
+ LA.APP. 647/2009, CM APPL. 8877-79/2025
MEHAR CHAND & ORS .....Appellants
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
112
+ LA.APP. 650/2009
PREM RAJ & ORS .....Appellants
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Kartik Jindal, Ms. Palak Gupta,
Advocates for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Mr. Govind
Kumar, Mr. Kumar Kshitij and
Mr.Apurv Kumar, Advocates for
DDA.
113
+ LA.APP. 101/2010, CM APPL. 14013/2015
RATTO DEVI DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
114
+ LA.APP. 253/2010 & CM APPL. 14060/2015
RAM PAT .....Appellant
Through: Mr. S.K. Rout, Mr. Aman Mehrotra,
Mr. Rahul Kumar, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
115
+ LA.APP. 263/2010 & CM APPL. 14068/2015
RAMESH & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
116
+ LA.APP. 264/2010 & CM APPL. 14069/2015
HARI SINGH DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara and Mr. Aman
Sinha, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
117
+ LA.APP. 311/2010, CM APPL. 14014/2015 & 6488/2017
MAMRAJ & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
118
+ LA.APP. 314/2010
LAKHMI CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Gaganmeet Singh Sachdeva, Mr.
Harshpreet Singh, Advocates for
DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
119
+ LA.APP. 315/2010 & CM APPL. 14063/2015
JAGGAN & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
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UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
120
+ LA.APP. 316/2010 & CM APPL. 14062/2015
RAMESH DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
121
+ LA.APP. 380/2010
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KESAR SINGH & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Prashant Katara, Mr. Aman
Sinha, Advocates.
versus
UOI .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
122
+ LA.APP. 454/2010, CM APPL. 14079/2015 & 21034/2019
DAYA KISHAN DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
123
+ LA.APP. 677/2010, CM APPL. 12572-74/2017, 36669/2017 &
REVIEW PET. 127/2017
OM PRAKASH & ANR .....Appellants
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari
and Mr. Pawan Karan Deo, Advocate
for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
124
+ LA.APP. 678/2010 & CM APPL. 14058/2015
SHRI CHANDERMAN @ CHANDER SINGH .....Appellant
Through: Appearance not given.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
125
+ LA.APP. 679/2010, CM APPL. 12927-29/2017, 36664/2017 &
REVIEW PET. 131/2017
RAM SINGH DECD THR LRS & ORS .....Appellants
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Ms. Manika Tripathi, Mr. Prabhav
Ralli, Mr. Dev Vrat Arya, Mr. Yuvraj
Bansal, Advocates for DDA.
Mr. Roshan Lal and Mr. Bhuvan
Goel, Advocates for DDA.
126
+ LA.APP. 682/2010 & CM APPL. 14067/2015
MOOL CHAND DECD THR LRS .....Appellant
Through: Appearance not given.
versus
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UNION OF INDIA .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
127
+ LA.APP. 683/2010
YASH PAL & ORS .....Appellants
Through: Mr. D.S. Chauhan, Mr. Prateek
Tiwari and Mr. Karan Bhatia,
Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Ms. Nain Singh, Advocates
for DDA
128
+ LA.APP. 699/2010
NAIN SINGH THR LRS .....Appellant
Through: Appearance not given.
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versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Ashutosh Kaushik, Mr. Barun
Dey, Advocates for DDA
Ms. Manika Tripathy, Standing
Counsel with Mr. Prabhav Ralli, Mr.
Devvrat Arya, Ms. Deeya Mittal, Mr.
Aakash Mohar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Mrs. Mrinalini Sen, SC with Ms.
Shivangi Bhasin, Advocate.
129
+ LA.APP. 765/2010 & CM APPL. 14073/2015
DAL CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Kumar, Advocates for DDA
130
+ LA.APP. 827/2010 & CM APPL. 14012/2015
BHOOP SINGH DECD THRU LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Mayank Bmniyal, Mr.
Dheerendra Singh Bisht, Advocates
for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
131
+ LA.APP. 1070/2010, CM APPL. 14080/2015, 37746-47/2022
RAM KISHAN DECD THRU LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
132
+ LA.APP. 15/2011 & CM APPL. 14081/2015
MUSSADI DECD THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
133
+ LA.APP. 29/2011
DAL CHAND & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
UNION OF INDIA .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
134
+ LA.APP. 39/2011
UMA DHOWAN & ORS .....Appellants
Through: Mr. Inder Singh, Adv. for
Claimants/Land owners
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Tushar Sannu and Ms. Ayushi
Mishra, Advocates for DDA.
135
+ LA.APP. 54/2011
KARAN SINGH .....Appellant
Through: Mr. Brijesh Chaudhary, Adv.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. M.K. Singh, Advocate for DDA.
136
+ LA.APP. 140/2011, CM APPL. 14071/2015, 15510-11/2025
RANJEET SINGH DECD THR LRS .....Appellant
Through: Mr. S.K. Rout, Mr. Aman Mehrotra,
Mr. Rahul Kumar, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
137
+ LA.APP. 155/2011 & CM APPL. 14070/2015
JASPAL SINGH (DEC) THRU.LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
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versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
138
+ LA.APP. 156/2011 & CM APPL. 14011/2015
BED RAM .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
139
+ LA.APP. 251/2011 & CM APPL. 14015/2015
HARI CHAND .....Appellant
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
140
+ LA.APP. 708/2011 & CM APPL. 3077/2017
LEKH RAM .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
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UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
141
+ LA.APP. 716/2011
GOPAL SINGH & ORS .....Appellants
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
142
+ LA.APP. 5/2012, CM APPL. 33879-80/2024
SURJAN & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
143
+ LA.APP. 6/2012
GIAN CHAND DECD THR LRS & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Ms. Nidhi Raman CGSC with Mr.
Arnav Mittal, Advocates for UOI.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
with Ms. Shivangi Bhasin, Advocate
for DDA
144
+ LA.APP. 10/2012 & CM APPL. 44574/2022
ANANT RAM & ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Ms. Kritika Gupta, Advocate for
DDA.
145
+ LA.APP. 13/2012
BUDHAN DECD THRU LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
146
+ LA.APP. 37/2012 & CM APPL. 14072/2015
DAROGA DECD THR LRS & ORS .....Appellants
Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
147
+ LA.APP. 218/2012
NET RAM THROUGH LRS AND ANR .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
148
+ LA.APP. 223/2012
HARI SINGH THROUGH LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
149
+ LA.APP. 49/2013, CM APPL. 5014-15/2019
SAMARTA LRS AND ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
150
+ LA.APP. 51/2013 & CM APPL. 14061/2015
NET RAM .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
151
+ LA.APP. 73/2015 & CM APPL. 1918/2015
KARTAR SINGH (DECEASED) THR LEGAL HEIRS
.....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA& ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
152
+ LA.APP. 99/2015 & CM APPL. 3573/2015
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
versus
KARTAR SINGH (DECEASED) THR LRS & ORS .....Respondents
Through: Mr. S.A. Khan, Advocate for R-2.
153
+ LA.APP. 75/2015 & CM APPL. 1923/2015
BIRMA DEVI & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
154
+ LA.APP. 85/2015 & CM APPL. 2272/2015
LAKHMI CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
155
+ LA.APP. 86/2015, CM APPL. 2282/2015 & 19952/2023
JUGAL KISHORE & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Gaurav Kakar and Mr. Lakshay
Raheja, Advocates for LR of
Appellant No.1.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
156
+ LA.APP. 115/2015, CM APPL. 3870/2015
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
versus
BIRMA DEVI & ORS .....Respondents
Through: Appearance not given.
157
+ LA.APP. 308/2015, CM APPL. 10779-80/2015
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda and Mr. Anil
Pandey, Advocates.
Mr. Kaushal Bakshi, Advocate for
DDA
versus
ANULIKA GUPTA & ANR .....Respondents
Through: Mr. Rahul Bakshi, Advocate.
158
+ LA.APP. 390/2015
VIRENDER SINGH (SINCE MISSING) THR LRS & ORS
.....Appellants
Through: Mr. R.B. Singh, Mr. Deepak Gola and
Mr. Rajan Sharma, Advocates.
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Latika Malhotra, Mr.
Govind Kumar, Mr. Apurv Kumar,
Ms. Anamika, Advocates for DDA.
159
+ LA.APP. 423/2015
HARI KISHAN (DECEASED) THR LEGAL HEIRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
160
+ LA.APP. 426/2015
NATHU (DECEASED) THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
161
+ LA.APP. 445/2015
NATHU (DECEASED) THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
162
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
+ LA.APP. 14/2016 & CM APPL. 354/2016
NAIN SINGH (DECEASED) THR HIS LRS .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA .....Respondent
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
163
+ LA.APP. 18/2016
MAHIPAL (DECEASED) THR LRS .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
164
+ LA.APP. 19/2016
CHHATTAR SINGH .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Adv. with Ms.
Latika Malhotra, Panel Counsel for
DDA.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
165
+ LA.APP. 173/2016 & CM APPL. 9203/2020
RAM SAROOP THROUGH LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UOI AND ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
166
+ LA.APP. 196/2016, CM APPL. 37755/2018 & 28909/2024
BUDH RAM @ BUDH SINGH (DECEASED) THR LRS & ORS
.....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
Mr. Rajat Sharma and Mr. Chetan
Sharma, Advocates for LR III (a & c)
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
167
+ LA.APP. 292/2016 & CM APPL. 37754/2018
HARI KISHAN SHARMA & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
This is a digitally signed order.
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Neeraj Kumar, Advocate for
DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
168
+ LA.APP. 11/2017 & CM APPL. 942/2017
SHASHI KUMAR .....Appellant
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
169
+ LA.APP. 157/2017
MOHD ISHA & ORS .....Appellants
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Through: Mr. N.S. Chechi, Mr. Neeraj Chechi,
Mr. Vaibhal Chechi and Ms. Rekha
Chauhan, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Mayank Bamniyal and Mr.
Dheerendra Singh Bisht, Advocates
for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
171
+ LA.APP. 256/2017
POOJA .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Latika Malhotra, Panel Counsel
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
for DDA.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
172
+ LA.APP. 287/2017 & CM APPL. 31509/2017
MEHAR CHAND & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
173
+ LA.APP. 131/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Kunal Sharma, Mr. Vaishnav
Kumar, Advocates for DDA
versus
MANMCHAND (DEC) THR LRS & ORS .....Respondents
Through: Appearance not given.
174
+ LA.APP. 204/2018
OM PARKASH (DECEASED) THR LRS .....Appellant
Through: Mr. Gaurav Bidhuri and Mr. Aditya
Sorout, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Gaurav Dua and Mr. Govil
Upadhyay, Advocates for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
175
+ LA.APP. 209/2018
VIRENDER & ANR .....Appellants
Through: Appearance not given.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
176
+ LA.APP. 244/2018, CM APPL. 53985-87/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
versus
RADHEY (DEC) THR LRS & ORS .....Respondents
Through: Mr. R.B. Singh, Mr. Rajan Sharma
Mr. Deepak Gola and Mr. Shivansh,
Advocates.
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
177
+ LA.APP. 245/2018, CM APPL. 54192-94/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
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The Order is downloaded from the DHC Server on 27/06/2025 at 22:12:52
Mr. Anil Pandey, Advocates for UOI.
Mr. Tushar Gupta, Mr. Parinay
Gupta, Advocates for DDA
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
versus
BUDH RAM @ BUDH SINGH (DEC) THR LRS & ORS
.....Respondents
Through: Mr. Tushar Gupta and Mr. Parinay
Gupta, Advocates for DDA.
178
+ LA.APP. 246/2018, CM APPL. 54324-26/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
versus
HAR KISHAN (DEC) THR LRS & ORS .....Respondents
Through: Mr. Neeraj Kumar, Advocate for
DDA.
179
+ LA.APP. 247/2018, CM APPL. 54360-62/2018
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
Mr. Roshan Lal Goel and Ms. Anju
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Gupta, Advocates for R-2.
versus
RAM SAROOP (DEC) THR LRS & ORS .....Respondents
Through: Mr. Roshan Lal Goel and Ms. Anju
Gupta, Advocates for DDA.
Mr. Kunal Sharma, Mr. Vaishanv
Kumar, Advocates for DDA
180
+ LA.APP. 4/2019, CM APPL. 1666-68/2019
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
versus
RAGHUBAR DAYAL @ RAGHBAR SINGH & ORS
.....Respondents
Through: Ms. Kamna Singh, Advocate for
DDA.
181
+ LA.APP. 49/2019, CM APPL. 16601/2019, CM APPL.16603-
04/2019
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Siddharth Panda, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
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versus
HANSO (DECEASED) THR LRS & ANR .....Respondents
Through: Mr. Sanjay Kumar Poddar, Sr. Adv.
with Ms. Mrinalni Sen, SC with Ms.
Shivangi Bhasin and Ms. Gauri
Shyam, Advs. for DDA
Ms. Prity Sharma, Advocate for R-2.
182
+ LA.APP. 94/2019, CM APPL. 25848-49/2019
UNION OF INDIA .....Appellant
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. R.K. Sharma and Mr. Anil
Pandey, Advocates.
Mr. Rajneesh Sharma, Mr. Ritank and
Mr. Anil Pandey, Advocates for UOI.
versus
MUKESH KUMAR & ANR .....Respondents
Through: Ms. Kritika Gupta, Advocate for
DDA.
Ms. Ruchika Rathi, Mr. Garvit
Byawat, Advocates for DSIDC.
183
+ LA.APP. 130/2019, CM APPL. 38327-28/2024
DAL CHAND SHARMA & ORS .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
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Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
Mr. Neeraj Kumar and Mr. Kartik
Garg, Advocates.
184
+ LA.APP. 137/2019 & CM APPL. 38884/2019
BHOOP SINGH (DECEASED) THR LRS .....Appellant
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Mr. Tarunvir Singh Khehar and Ms.
Guneet B. Khehar, Advocates for
DDA.
185
+ LA.APP. 65/2022 & CM APPL. 11646/2022
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SUNDER LAL & ANR. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Neeraj Kumar, Advocate for
DDA.
186
+ LA.APP. 231/2022
DAL CHAND SAINI & ANR. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Sanjay Poddar, Sr. Advocate with
Ms. Mrinalini Sen, Standing Counsel
with Ms. Shivangi Bhasin, Advocate
for DDA
Ms. Kamna Singh, Advocate for
DDA.
187
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+ LA.APP. 298/2022
JAI BHAGWAN DECEASED THROUGH HIS LEGAL HEIRS
AND ORS. .....Appellants
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates.
versus
UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Sanjay Kumar Pathak, Standing
Counsel with Ms. K.K. Kiran Pathak,
Mr. Sunil Kumar Jha, Mr. M.S.
Akhtar and Mr. Divakar Kapil,
Advocates for UOI.
Mr. Anuj Chaturvedi, Ms. Richa
Dhawan, Ms. Harshita Maheshwari
and Mr. Pawan Karan Deo,
Advocates for DDA.
188
+ LA.APP. 427/2023 & CM APPL. 44208/2023
UNION OF INDIA .....Appellant
Through: Mr. Siddharth Panda and Mr. Anil
Pandey, Advocates for UOI.
Mr. Sanjay Kumar Pathak, Standing
Counsel with Mr. Sunil Kumar Jha,
Mr. M.S. Akhtar, Mr. Mayank
Madho, and Mr. Sami Sameer
Siddiqui, Advocates for UOI.
versus
DAL CHAND SAINI & ORS. .....Respondents
Through: Mr. Bhagwat Pd. Gupta, Mr. Rajesh
Gupta and Mr. Ganga Ram
Upadhyay, Advocates
Mr. Siddhant Gupta, Advocate for
DDA
CORAM:
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HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 28.05.2025
1. Learned Counsel for the parties jointly submit that the arguments have been concluded in the Appeals which are in relation to three villages i.e., Khizarabad, Kilokari and Nangli Razapur.
2. Learned Counsel for the Appellants submit that so far as concerns the villages Ghari Maindu, Chuck Chilla and Behlolpur, the arguments are yet to commence.
3. Learned Standing Counsel for Respondent/UOI submits that certain matters listed today will then not be part of the present batch of matters.
4. Learned Counsel for the Appellants request for some time to take instructions. At their request, list on 30.05.2025.
LA.APP. 1143/2008 LA.APP. 1040/2008 LA.APP. 1042/2008 LA.APP. 1043/2008 LA.APP. 1141/2008 LA.APP. 1142/2008 LA.APP. 1144/2008 LA.APP. 1145/2008 LA.APP. 1147/2008 LA.APP. 1148/20085. Learned Counsel for the Appellants, in the above mentioned matters, submit that despite directions passed by a Coordinate Bench of this Court on 06.11.2015, the cause title of the present Appeals is not reflected as per the amended memo of parties.
6. The Registry is directed to immediately take necessary steps in this regard.
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7. Learned Counsel for the Appellants are at liberty to file a fresh amended memo of parties.
TARA VITASTA GANJU, J MAY 28, 2025/r This is a digitally signed order.
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