Section 9(g) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001
(g)has either directly or indirectly any financial or other interest in -(i)transmission supply or distribution of gas;(ii)production, 'sale or supply of gas whether used in any industry or not;(iii)manufacture of, or any dealings in, plant and machinery, equipments, apparatus, or fittings for the matters specified in sub-clause (i), or(iv)any body which provides professional services in relation to matters specified in sub-clauses (i), (ii) and (iii).
