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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(1)(c) in Jharkhand Excise (Country Liquor Manufacturing, Bottling and Storage) Rules, 2018

(c)"Country Liquor" means the liquor define in rule (I) (3) (a) (b) (c) No. 1149