Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(ii) in The University of Rajasthan (Amendment) Act, 1972

(ii)the internal students who have obtained highest percentage of marks in various University examinations at undergraduate and degree level in the preceding year; and