Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tripura - Section Section 27 in Tripura Excise Rules, 1962 27. Retail liquor shops within two miles of border of another district. - Licences for the retail sale of liquor at any place within two miles of the border shall not be granted unless the Excise Commissioner so directs.
