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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(iii) in Orissa Minor Minerals Concession Rules, 2004

(iii)If any major mineral is found during the quarrying operation, the auction holder shall report the matter to the competent authority and the Director forthwith and shall not work or remove the same.