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[Cites 0, Cited by 0] [Section 23] [Entire Act]

NCT Delhi - Subsection

Section 23(1) in Delhi Motor Vehicles Taxation Act, 1962

(1)The [Government] [Substituted vide The Delhi Motor Vehicles Taxation (Amendment) Act, 2004.] may, subject to the condition of previous publication, make rules for carrying out the purposes of this Act.