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[Cites 0, Cited by 0] [Section 74A] [Entire Act]

State of Kerala - Subsection

Section 74A(i) in Kerala Cooperative Societies Act, 1969

(i)an order for the winding up, or an order sanctioning a scheme of compromise or arrangement or of amalgamation or reconstruction (including division or reorganization) of the bank may be made only with the previous sanction in writing of the Reserve Bank of India;