Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(8)] [Section 25] [Entire Act] Union of India - Subsection Section 25(8)(a) in The Trade Marks Rules, 2002 (a)An application under section 71 to register a certification trade mark for a specification of goods or services included in any one class shall be made in Form TM-4.