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[Cites 0, Cited by 0] [Section 371(2)] [Section 371] [Entire Act]

State of Maharashtra - Subsection

Section 371(2)(b) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(b)may, in addition indicate the order of his choice or preference for as many other candidates as he placing by placing against their respective names the figures 2, 3, 4 and so on, in consecutive numerical order.